Citation : 2013 Latest Caselaw 5248 ALL
Judgement Date : 29 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL No. - 3578 of 2013 Appellant :- Prabhat Kumar & Another Respondent :- State Of U.P. Counsel for Appellant :- Pankaj Kumar Counsel for Respondent :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
Heard learned counsel for the appellants and the learned AGA.
Admit.
Summon the lower court record.
List in the week commencing 30th September, 2013 for consideration of prayer for bail.
In the meantime learned AGA may file written objection.
Order Date :- 29.8.2013
Mustaqeem.
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