Yogesh Kumar vs State Of U.P.
2013 Latest Caselaw 5245 ALL

Citation : 2013 Latest Caselaw 5245 ALL
Judgement Date : 29 August, 2013

Allahabad High Court

Yogesh Kumar vs State Of U.P. on 29 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17931 of 2013
 

 
Applicant :- Yogesh Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- A.B. Maurya
 
Counsel for Opposite Party :- Govt. Advocate,Arun Kumar
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned A.G.A. 10 (Ten) days time is granted to file Supplementary Counter Affidavit.

List this case on 10th September, 2013 before appropriate court.

Order Date :- 29.8.2013

Dev/-

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