Rakesh Jaiswal vs Smt. Kavita Dixit
2013 Latest Caselaw 5215 ALL

Citation : 2013 Latest Caselaw 5215 ALL
Judgement Date : 26 August, 2013

Allahabad High Court

Rakesh Jaiswal vs Smt. Kavita Dixit on 26 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 461 of 2013
 

 
Appellant :- Rakesh Jaiswal
 
Respondent :- Smt. Kavita Dixit
 
Counsel for Appellant :- Mahendra Singh Yadav,Ramesh Kumar Shukla
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out.

None is present for the appellant.

Put-up as fresh on 5th September, 2013.

Order Date :- 26.8.2013

Priyanka

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