Ramawati Devi vs Commissioner, Food And Civil ...
2013 Latest Caselaw 5213 ALL

Citation : 2013 Latest Caselaw 5213 ALL
Judgement Date : 26 August, 2013

Allahabad High Court

Ramawati Devi vs Commissioner, Food And Civil ... on 26 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 39770 of 2013
 

 
Petitioner :- Ramawati Devi
 
Respondent :- Commissioner, Food And Civil Supplies And 2 Others
 
Counsel for Petitioner :- Sanjai Singh
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav,Ram Singh Yadav
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out.

None is present for the petitioner.

Put-up as fresh on 4th September, 2013.

Order Date :- 26.8.2013

Priyanka

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