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Ram Sagar Miishra vs Union Of India And Others
2013 Latest Caselaw 5200 ALL

Citation : 2013 Latest Caselaw 5200 ALL
Judgement Date : 26 August, 2013

Allahabad High Court
Ram Sagar Miishra vs Union Of India And Others on 26 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 34617 of 2006
 

 
Petitioner :- Ram Sagar Miishra
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- R.C. Singh,A,.K. Tripathi
 
Counsel for Respondent :- B.N. Singh,S.S.C.,Manoj Singh,R.D. Tiwari,Subodh Kumar,Sushil Chandra Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

        As prayed, list this case on 16th September, 2013.

Order Date :- 26.8.2013

Priyanka

 

 

 
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