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Sudhir Kumar Sharma vs D.M. & Others
2013 Latest Caselaw 5173 ALL

Citation : 2013 Latest Caselaw 5173 ALL
Judgement Date : 22 August, 2013

Allahabad High Court
Sudhir Kumar Sharma vs D.M. & Others on 22 August, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 48365 of 1999
 

 
Petitioner :- Sudhir Kumar Sharma
 
Respondent :- D.M. & Others
 
Counsel for Petitioner :- R.B. Singhal,A.B. Singhal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out.

None is present for the petitioner.

Learned Standing Counsel is present.

List in the next cause list.

Order Date :- 22.8.2013

Priyanka

 

 

 
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