Rakesh Kumar Gupta vs Zila Basic Shiksha Adhikari & ...
2013 Latest Caselaw 5168 ALL

Citation : 2013 Latest Caselaw 5168 ALL
Judgement Date : 22 August, 2013

Allahabad High Court

Rakesh Kumar Gupta vs Zila Basic Shiksha Adhikari & ... on 22 August, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 35802 of 1999
 

 
Petitioner :- Rakesh Kumar Gupta
 
Respondent :- Zila Basic Shiksha Adhikari & Another
 
Counsel for Petitioner :- Halil Ahmad Ansari,K.A.Ansari,R.K. Khanna
 
Counsel for Respondent :- C.S.C.,B.K.Rai,P.D.Tripathi,S. Nath,Shashi Nandan
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out.

None is present for the petitioner.

Learned Standing Counsel is present.

List in the next cause list.

Order Date :- 22.8.2013

Priyanka

Download the LatestLaws.com Mobile App