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Anand Lal Prasad And 7 Others vs Union Of India Thru Secy. And 2 ...
2013 Latest Caselaw 5162 ALL

Citation : 2013 Latest Caselaw 5162 ALL
Judgement Date : 20 August, 2013

Allahabad High Court
Anand Lal Prasad And 7 Others vs Union Of India Thru Secy. And 2 ... on 20 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 42493 of 2013
 

 
Petitioner :- Anand Lal Prasad And 7 Others
 
Respondent :- Union Of India Thru Secy. And 2 Others
 
Counsel for Petitioner :- K.K. Mishra,Satish Kumar Mishra
 
Counsel for Respondent :- A.S.G.I.,Jayant Banerji
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

         Case called out.

          None is present for the petitioners.

         Put-up as fresh before the appropriate Bench on 10th September, 2013.

Order Date :- 20.8.2013

Priyanka

 

 

 
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