M/S Sri Ram Mini Rice Mill And ... vs State Of U.P. Thru Special Secy. ...
2013 Latest Caselaw 5160 ALL

Citation : 2013 Latest Caselaw 5160 ALL
Judgement Date : 20 August, 2013

Allahabad High Court

M/S Sri Ram Mini Rice Mill And ... vs State Of U.P. Thru Special Secy. ... on 20 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 41832 of 2013
 

 
Petitioner :- M/S Sri Ram Mini Rice Mill And Another
 
Respondent :- State Of U.P. Thru Special Secy. And 5 Others
 
Counsel for Petitioner :- Mayank Agrawal,Ankit Gaur
 
Counsel for Respondent :- C.S.C.,R.K. Singh,Ram Gopal Tripathi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out.

None is present for the petitioners.

Put-up as fresh before the appropriate Bench on 9th September, 2013.

Order Date :- 20.8.2013

Priyanka

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