Citation : 2013 Latest Caselaw 5102 ALL
Judgement Date : 16 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 44524 of 2013 Petitioner :- Chote Lal Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- K.S. Rathor,A.P.S. Rathor Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
Case called out.
None is present for the petitioner.
Put-up as fresh on 11th September, 2013.
Order Date :- 16.8.2013
Priyanka
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