Vishwa Mohan Purwar vs Smt.Malti Purwar And 9 Others
2013 Latest Caselaw 5074 ALL

Citation : 2013 Latest Caselaw 5074 ALL
Judgement Date : 13 August, 2013

Allahabad High Court

Vishwa Mohan Purwar vs Smt.Malti Purwar And 9 Others on 13 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 460 of 2013
 

 
Appellant :- Vishwa Mohan Purwar
 
Respondent :- Smt.Malti Purwar And 9 Others
 
Counsel for Appellant :- S.Niranjan,Dharampal Singh,P.K.Dubey
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out.

None is present for the appellant.

Put-up as fresh on 27th August, 2013.

Order Date :- 13.8.2013

Priyanka

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