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Raj Mani vs The State Of U.P. And 5 Others
2013 Latest Caselaw 5073 ALL

Citation : 2013 Latest Caselaw 5073 ALL
Judgement Date : 13 August, 2013

Allahabad High Court
Raj Mani vs The State Of U.P. And 5 Others on 13 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 36705 of 2013
 

 
Petitioner :- Raj Mani
 
Respondent :- The State Of U.P. And 5 Others
 
Counsel for Petitioner :- Pradeep Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Diwakar Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

         Case called out. 

         None is present for the petitioner.

         Put-up as fresh on 5th September, 2013.

Order Date :- 13.8.2013

Priyanka

 

 

 
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