K.C. Bhasin vs State Of U.P. And Another
2013 Latest Caselaw 5067 ALL

Citation : 2013 Latest Caselaw 5067 ALL
Judgement Date : 13 August, 2013

Allahabad High Court

K.C. Bhasin vs State Of U.P. And Another on 13 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 439 of 2013
 

 
Appellant :- K.C. Bhasin
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Gopal Chandra Saxena
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out.

None is present for the appellant.

Put-up as fresh on 9th September, 2013.

Order Date :- 13.8.2013

Priyanka

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