Mohammad Nabi Khan vs State Of U.P. Thru Collector And 2 ...
2013 Latest Caselaw 5063 ALL

Citation : 2013 Latest Caselaw 5063 ALL
Judgement Date : 13 August, 2013

Allahabad High Court

Mohammad Nabi Khan vs State Of U.P. Thru Collector And 2 ... on 13 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 42032 of 2013
 

 
Petitioner :- Mohammad Nabi Khan
 
Respondent :- State Of U.P. Thru Collector And 2 Others
 
Counsel for Petitioner :- S.S.P. Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out.

None is present for the petitioner.

Put-up as fresh on 9th September, 2013.

Order Date :- 13.8.2013

Priyanka

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