Brij Mohan Singh @ Vijay Singh vs Sri Vishnu Prasad Agrawal
2013 Latest Caselaw 5062 ALL

Citation : 2013 Latest Caselaw 5062 ALL
Judgement Date : 13 August, 2013

Allahabad High Court

Brij Mohan Singh @ Vijay Singh vs Sri Vishnu Prasad Agrawal on 13 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 268 of 2013
 

 
Appellant :- Brij Mohan Singh @ Vijay Singh
 
Respondent :- Sri Vishnu Prasad Agrawal
 
Counsel for Appellant :- S.S. Shukla,Dharmendra Kumar Mishra
 
Counsel for Respondent :- Dewakar Rai Sharma
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out.

None is present for the appellant.

Put-up as fresh on 27th August, 2013.

Order Date :- 13.8.2013

Priyanka

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