Ravi Kumar And Another vs Prescribed Authority/Judge ...
2013 Latest Caselaw 5049 ALL

Citation : 2013 Latest Caselaw 5049 ALL
Judgement Date : 12 August, 2013

Allahabad High Court

Ravi Kumar And Another vs Prescribed Authority/Judge ... on 12 August, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 41755 of 2013
 

 
Petitioner :- Ravi Kumar And Another
 
Respondent :- Prescribed Authority/Judge Small Causes Court And 2 Ors.
 
Counsel for Petitioner :- Sumit Daga
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Correction Application.

In paragraphs-2 & 3 of the order dated 1.8.2013, in place of the words "P.A.Case No. 28 of 2011", the words "P.A.Case No. 58 of 2011" be read.

The application is allowed.

Order Date :- 12.8.2013

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