Rakesh Kumar & Others vs Basic Shiksha Adhikar Etah & ...
2013 Latest Caselaw 5047 ALL

Citation : 2013 Latest Caselaw 5047 ALL
Judgement Date : 12 August, 2013

Allahabad High Court

Rakesh Kumar & Others vs Basic Shiksha Adhikar Etah & ... on 12 August, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 20212 of 1996
 

 
Petitioner :- Rakesh Kumar & Others
 
Respondent :- Basic Shiksha Adhikar Etah & Others
 
Counsel for Petitioner :- N.S.Chaudhary,A.K.Pandey,Anshu Chaudhary,K.K. Yadav,R.C. Dwivedi
 
Counsel for Respondent :- Sc,B.K. Srivastava,S.K.Srivastava,V.K. Singh
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit has been filed on behalf of the Basic Shiksha Adhikari, the same may be placed on record.

List in the next week. Meanwhile, the petitioner may file rejoinder affidavit.

Order Date :- 12.8.2013

Download the LatestLaws.com Mobile App