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Suresh Prajapati vs State Of U.P.
2013 Latest Caselaw 5046 ALL

Citation : 2013 Latest Caselaw 5046 ALL
Judgement Date : 12 August, 2013

Allahabad High Court
Suresh Prajapati vs State Of U.P. on 12 August, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. SECOND BAIL APPLICATION No. - 10990 of 2013
 

 
Applicant :- Suresh Prajapati
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shiv Nath Singh,Anil Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

This is the second bail application on behalf of applicant.

Learned counsel for the applicant is directed to file affidavit with regard to the progress of trial within ten days.

Learned AGA is directed to file counter affidavit within the aforesaid period.

List after ten days.

Order Date :- 12.8.2013

Mustaqeem.

 

 

 
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