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Badloo vs Smt.Pushpa Devi And Another
2013 Latest Caselaw 5045 ALL

Citation : 2013 Latest Caselaw 5045 ALL
Judgement Date : 12 August, 2013

Allahabad High Court
Badloo vs Smt.Pushpa Devi And Another on 12 August, 2013
Bench: Shri Narayan Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 3045 of 2006
 

 
Petitioner :- Badloo
 
Respondent :- Smt.Pushpa Devi And Another
 
Counsel for Petitioner :- Naresh Chandra Saxena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

List is being revised. Case is called out. None appears to press the reliefs sought in the writ petition. Accordingly, the writ petition is dismissed for want of prosecution.

Order Date :- 12.8.2013

pp

 

 

 
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