Arun Singh vs State Of U.P.Through Secy. Home ...
2013 Latest Caselaw 5044 ALL

Citation : 2013 Latest Caselaw 5044 ALL
Judgement Date : 12 August, 2013

Allahabad High Court

Arun Singh vs State Of U.P.Through Secy. Home ... on 12 August, 2013

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 34 of 2008
 

 
Petitioner :- Arun Singh
 
Respondent :- State Of U.P.Through Secy. Home Deptt. Lko.And 18 Ors.
 
Counsel for Petitioner :- R.K.Pandey,Hgs Parihar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

List is being revised. Case is called out. None appears to press the reliefs sought in the writ petition. Accordingly, the writ petition is dismissed for want of prosecution.

Order Date :- 12.8.2013

Download the LatestLaws.com Mobile App