Citation : 2013 Latest Caselaw 5043 ALL
Judgement Date : 12 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 23041 of 2013 Applicant :- Bhoore Lal Opposite Party :- State Of U.P. And 2 Ors. Counsel for Applicant :- Rajesh Kumar Dubey Counsel for Opposite Party :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
As prayed put up this case on 22nd August, 2013 as unlisted.
Order Date :- 12.8.2013
Mustaqeem.
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