Dr.M.A.Haque vs State Of U.P.Thru P.S.
2013 Latest Caselaw 5042 ALL

Citation : 2013 Latest Caselaw 5042 ALL
Judgement Date : 12 August, 2013

Allahabad High Court

Dr.M.A.Haque vs State Of U.P.Thru P.S. on 12 August, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 43622 of 2013
 

 
Petitioner :- Dr.M.A.Haque
 
Respondent :- State Of U.P.Thru P.S.
 
Counsel for Petitioner :- Swapnil Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 12.8.2013

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