Suresh Chandra Yadav vs State Of U.P. And Another
2013 Latest Caselaw 5040 ALL

Citation : 2013 Latest Caselaw 5040 ALL
Judgement Date : 12 August, 2013

Allahabad High Court

Suresh Chandra Yadav vs State Of U.P. And Another on 12 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 41845 of 2013
 

 
Petitioner :- Suresh Chandra Yadav
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Arvind Kumar Tiwari,Birendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made on behalf of Sri Birendra Singh, learned counsel for the petitioner, the case is directed to be put-up as fresh on 4th September, 2013 so as to enable him to do the needful as mentioned in the Order dated 1st August, 2013.

Order Date :- 12.8.2013

Priyanka

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