Medai Lal vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 5039 ALL

Citation : 2013 Latest Caselaw 5039 ALL
Judgement Date : 12 August, 2013

Allahabad High Court

Medai Lal vs State Of U.P. Thru Secy. And 2 ... on 12 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 40215 of 2013
 

 
Petitioner :- Medai Lal
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- V.K. Kushwaha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant to the Order dated 25th July, 2013, the case has been put-up today as a fresh case.

The case has been taken in the revised list. None is present for the petitioner.

Learned Standing Counsel appearing for the respondents states that instructions, as mentioned in the Order dated 25th July, 2013, have been received by him.

Let the instructions be brought on record by filing an Affidavit on behalf of the respondents.

List this case on 29th August, 2013.

Order Date :- 12.8.2013

Priyanka

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