Manik Chand Jaiswal vs District Magistrate Deoria And ...
2013 Latest Caselaw 5038 ALL

Citation : 2013 Latest Caselaw 5038 ALL
Judgement Date : 12 August, 2013

Allahabad High Court

Manik Chand Jaiswal vs District Magistrate Deoria And ... on 12 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 43884 of 2012
 

 
Petitioner :- Manik Chand Jaiswal
 
Respondent :- District Magistrate Deoria And Others
 
Counsel for Petitioner :- Gauri Shankar Mishra
 
Counsel for Respondent :- C.S.C.,A.B. Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed by Sri G.S. Mishra, learned counsel for the petitioner, the case is passed over for the day.

List in the next cause list.

Order Date :- 12.8.2013

Priyanka

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