Samir Tiwari vs State Of U.P. Thru Secy. And 5 ...
2013 Latest Caselaw 5021 ALL

Citation : 2013 Latest Caselaw 5021 ALL
Judgement Date : 8 August, 2013

Allahabad High Court

Samir Tiwari vs State Of U.P. Thru Secy. And 5 ... on 8 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 38992 of 2013
 

 
Petitioner :- Samir Tiwari
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- H.P. Pandey
 
Counsel for Respondent :- C.S.C.,Diwakar Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the respondent Nos. 1 to 5, the case is directed to be put-up as fresh on 23rd August, 2013 so as to enable him to do the needful as mentioned in the Order dated 19th July, 2013.

Order Date :- 8.8.2013

Priyanka

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