Ramveer vs State Of U.P.
2013 Latest Caselaw 5020 ALL

Citation : 2013 Latest Caselaw 5020 ALL
Judgement Date : 8 August, 2013

Allahabad High Court

Ramveer vs State Of U.P. on 8 August, 2013

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18087 of 2011
 

 
Applicant :- Ramveer
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.P.S.Chauhan,M.P.Singh Gaur
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Aditya Nath Mittal,J.

Case is called out in the revised list.

None is present on behalf of the applicant to press this application.

The case is dismissed for non prosecution.

Order Date :- 8.8.2013

Brijesh/K.

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