Managing Director U.P.State ... vs Bhagmal And 4 Others
2013 Latest Caselaw 5019 ALL

Citation : 2013 Latest Caselaw 5019 ALL
Judgement Date : 8 August, 2013

Allahabad High Court

Managing Director U.P.State ... vs Bhagmal And 4 Others on 8 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 266 of 2013
 

 
Appellant :- Managing Director U.P.State Industrial Development Corp.Ltd.
 
Respondent :- Bhagmal And 4 Others
 
Counsel for Appellant :- Pranjal Mehrtora
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Put-up as fresh, if possible, on 13th August, 2013 before another Bench of which one of us (S.P. Mehrotra, J.) is not a member after obtaining nomination from the Hon'ble The Chief Justice.

Order Date :- 8.8.2013

Priyanka

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