Arvind Yadav vs State Of U.P. And 5 Others
2013 Latest Caselaw 5015 ALL

Citation : 2013 Latest Caselaw 5015 ALL
Judgement Date : 8 August, 2013

Allahabad High Court

Arvind Yadav vs State Of U.P. And 5 Others on 8 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 43529 of 2013
 

 
Petitioner :- Arvind Yadav
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Udai Chandani
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by Sri Udai Chandani, learned counsel for the petitioner, the case is directed to be put-up as fresh on 3rd September, 2013 so as to enable him to file Supplementary Affidavit, in regard to the Number of Units in the Gaon Sabha in question.

Order Date :- 8.8.2013

Priyanka

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