Gajendra @ Sittu vs State Of U.P.
2013 Latest Caselaw 5011 ALL

Citation : 2013 Latest Caselaw 5011 ALL
Judgement Date : 8 August, 2013

Allahabad High Court

Gajendra @ Sittu vs State Of U.P. on 8 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16138 of 2013
 

 
Applicant :- Gajendra @ Sittu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- D.M. Tripathi,Manjeet Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned AGA prays for and is granted three weeks' time to file counter affidavit.

List this case in the week commencing 2nd September, 2013 before the appropriate Court.

Order Date :- 8.8.2013

Mustaqeem.

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