Devendra Singh Chhabra vs State Of U.P. And Another
2013 Latest Caselaw 5009 ALL

Citation : 2013 Latest Caselaw 5009 ALL
Judgement Date : 8 August, 2013

Allahabad High Court

Devendra Singh Chhabra vs State Of U.P. And Another on 8 August, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17870 of 2012
 

 
Applicant :- Devendra Singh Chhabra
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vinod Kumar Sharma,Arvind Kumar Singh,Rajiv Gupta
 
Counsel for Opposite Party :- Govt. Advocate,Mohit Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant has sent illness slip today. The same be taken on record and be made part of the record.

List this matter peremptorily in the next cause list.

The bail application is pending since 2012. Learned counsel for the applicant to positively argue the matter on the next date fixed.

Order Date :- 8.8.2013

Monika

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