Citation : 2013 Latest Caselaw 5008 ALL
Judgement Date : 8 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- FIRST APPEAL No. - 363 of 2004 Appellant :- National Textile Corporation (U.P.) Ltd Respondent :- Sri Ram Sunder Gupta & Others Counsel for Appellant :- Radhey Shyam,D.P.Singh,Kirtika Singh,V.B. Gupta,V.B. Singh Counsel for Respondent :- Manoj Mishra Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
As prayed by Sri D.P. Singh, learned counsel for the appellant, list this case on 20th August, 2013.
The case will be listed amongst the cases listed at the top of the cause list of the said date.
Order Date :- 8.8.2013
Priyanka
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