Arvind Kori vs State Of U.P.
2013 Latest Caselaw 4956 ALL

Citation : 2013 Latest Caselaw 4956 ALL
Judgement Date : 6 August, 2013

Allahabad High Court

Arvind Kori vs State Of U.P. on 6 August, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11884 of 2012
 

 
Applicant :- Arvind Kori
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- N.K. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the petitioner-applicant is present.

List again.

Order Date :- 6.8.2013

Monika

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