Ajab Singh And 2 Others vs State Of U.P.
2013 Latest Caselaw 4952 ALL

Citation : 2013 Latest Caselaw 4952 ALL
Judgement Date : 6 August, 2013

Allahabad High Court

Ajab Singh And 2 Others vs State Of U.P. on 6 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13152 of 2013
 

 
Applicant :- Ajab Singh And 2 Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Narayan Singh Kushwaha,Dalvir Singh,Rohit Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Put up this case along with Criminal Misc. Bail Application No.18504 of 2013 on 8th August, 2013 before the appropriate Bench.

Order Date :- 6.8.2013

Mustaqeem.

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