Shrawan Gaur vs State Of U.P.
2013 Latest Caselaw 4947 ALL

Citation : 2013 Latest Caselaw 4947 ALL
Judgement Date : 6 August, 2013

Allahabad High Court

Shrawan Gaur vs State Of U.P. on 6 August, 2013

Bench: S.C. Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13617 of 2013
 

 
Applicant :- Shrawan Gaur
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.P.S. Yadav,Munna Prasad Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble S.C. Agarwal,J.

List in the week commencing 16.9.2013 before the appropriate Court.

Order Date :- 6.8.2013

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