Smt. Dimple Saini And Another vs State Of U.P. Thru Home Secy. And ...
2013 Latest Caselaw 4927 ALL

Citation : 2013 Latest Caselaw 4927 ALL
Judgement Date : 5 August, 2013

Allahabad High Court

Smt. Dimple Saini And Another vs State Of U.P. Thru Home Secy. And ... on 5 August, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - C No. - 5778 of 2013
 

 
Petitioner :- Smt. Dimple Saini And Another
 
Respondent :- State Of U.P. Thru Home Secy. And Others
 
Counsel for Petitioner :- G.K. Gaur,P.K. Singh
 
Counsel for Respondent :- C.S.C.,V.K. Chaturvedi,V.R. Dwivedi
 

 
Hon'ble Rajes Kumar,J.

List on 6.9.2013. Till the next date of listing, interim order shall continue.

Order Date :- 5.8.2013

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