Citation : 2013 Latest Caselaw 4924 ALL
Judgement Date : 5 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- APPLICATION U/S 482 No. - 6556 of 2001 Applicant :- Vashishtha Yadav & Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Durga Charan Singh Yadav Counsel for Opposite Party :- Govt. Advocate,Babu Ram Yadav Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the applicant has sent mention slip today. The same be taken on record and be made part of the record.
List this matter peremptorily in the next cause list.
The application is pending since 2001. Learned counsel for the applicant to positively argue the matter on the next date fixed.
Order Date :- 5.8.2013
Monika
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