Babloo Harijan vs State Of U.P.
2013 Latest Caselaw 4923 ALL

Citation : 2013 Latest Caselaw 4923 ALL
Judgement Date : 5 August, 2013

Allahabad High Court

Babloo Harijan vs State Of U.P. on 5 August, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10694 of 2012
 

 
Applicant :- Babloo Harijan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dhirendra Pratap Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Let progress report of the trial be called along with the comments of P.O. by learned A.G.A. by the next date fixed.

List this matter in the next cause list.

Order Date :- 5.8.2013

Monika

Download the LatestLaws.com Mobile App