Brij Kishor vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 4922 ALL

Citation : 2013 Latest Caselaw 4922 ALL
Judgement Date : 5 August, 2013

Allahabad High Court

Brij Kishor vs State Of U.P. Thru Secy. And Others on 5 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 42659 of 2012
 

 
Petitioner :- Brij Kishor
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- O.P. Chaube,Shrawan Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Anuj Kumar (Addl.S.C.),M.C. Chaturvedi,S.C. Dwivedi,Vijay Bahadur Shivhare
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out.

Sri O.P. Chaube, learned counsel for the petitioner is present.

As prayed, list this case on 22nd August, 2013.

Interim order, already granted, will continue to remain operative till the next date fixed in the matter.

Order Date :- 5.8.2013

Priyanka

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