Vipin Jain vs U.P. Finance Corp. And 7 Others
2013 Latest Caselaw 4919 ALL

Citation : 2013 Latest Caselaw 4919 ALL
Judgement Date : 5 August, 2013

Allahabad High Court

Vipin Jain vs U.P. Finance Corp. And 7 Others on 5 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 436 of 2013
 

 
Appellant :- Vipin Jain
 
Respondent :- U.P. Finance Corp. And 7 Others
 
Counsel for Appellant :- Sharad Malviya,M.I. Farooqui
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by Sri Sharad Malviya, learned counsel for the plaintiff-appellant, the case is directed to be put-up as fresh on 14th August, 2013 so as to enable him to obtain further instructions in the matter.

Order Date :- 5.8.2013

Priyanka

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