Arun Pratap Shukla vs State Of U.P. & Another
2013 Latest Caselaw 4918 ALL

Citation : 2013 Latest Caselaw 4918 ALL
Judgement Date : 5 August, 2013

Allahabad High Court

Arun Pratap Shukla vs State Of U.P. & Another on 5 August, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 6384 of 1999
 

 
Applicant :- Arun Pratap Shukla
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Samit Gopal,G.S.Chaturvedi,Yogesh Agarwal
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant has sent mention slip today. The same be taken on record and be made part of the record.

List this matter peremptorily in the next cause list.

The application is pending since 1999. Learned counsel for the applicant to positively argue the matter on the next date fixed.

Order Date :- 5.8.2013

Monika

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