Helizer Borden Education Center vs Union Of India And Others
2013 Latest Caselaw 4916 ALL

Citation : 2013 Latest Caselaw 4916 ALL
Judgement Date : 5 August, 2013

Allahabad High Court

Helizer Borden Education Center vs Union Of India And Others on 5 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT TAX No. - 213 of 2012
 

 
Petitioner :- Helizer Borden Education Center
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- S.D. Singh
 
Counsel for Respondent :- C.S.C., Income Tax,D. Awasthi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant to the Order dated 11th July, 2013, the case is listed today.

Sri Krishna Vyas holding brief for Sri S.D. Singh, learned counsel for the petitioner is present.

As prayed, list this case on 29th August, 2013.

Interim Order, as contained in the Order dated 9.2.2012, as extended from time to time, will continue to remain in operation till the next date fixed in the matter.

Order Date :- 5.8.2013

Priyanka

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