Dileep Batham vs State Of U.P.
2013 Latest Caselaw 4899 ALL

Citation : 2013 Latest Caselaw 4899 ALL
Judgement Date : 5 August, 2013

Allahabad High Court

Dileep Batham vs State Of U.P. on 5 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22301 of 2013
 

 
Applicant :- Dileep Batham
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pravin Kumar Singh Y
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Ram Raj Pandey, the learned counsel has put in appearance on behalf of complainant, which is taken on record.

Case called out in the revised list. No one has appeared on behalf of applicant to press this bail application. Learned counsel appearing on behalf of complainant is present, who prays for and is granted ten days' time to file counter affidavit.

List immediately thereafter showing the name of Shri Ram Raj Pandey, counsel for the complainant.

Order Date :- 5.8.2013

Mustaqeem.

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