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Raj Kumar Jagga vs Punit Kukreja
2013 Latest Caselaw 4897 ALL

Citation : 2013 Latest Caselaw 4897 ALL
Judgement Date : 5 August, 2013

Allahabad High Court
Raj Kumar Jagga vs Punit Kukreja on 5 August, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3317 of 2012
 

 
Appellant :- Raj Kumar Jagga
 
Respondent :- Punit Kukreja
 
Counsel for Appellant :- G.D. Mishra,A.K.S. Bais
 
Counsel for Respondent :- S.W.Ali
 

 
Hon'ble Rajes Kumar,J.

With the consent of learned counsel for both the parties, list on 11.10.2013. Till the next date of listing, interim order shall continue.

Order Date :- 5.8.2013

OP

 

 

 
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