Chhedilal Gupta & Another vs State Of U.P. & Another
2013 Latest Caselaw 4896 ALL

Citation : 2013 Latest Caselaw 4896 ALL
Judgement Date : 5 August, 2013

Allahabad High Court

Chhedilal Gupta & Another vs State Of U.P. & Another on 5 August, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 6045 of 2001
 

 
Applicant :- Chhedilal Gupta & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Pankaj Bhatia,Ashutosh Gupta,Ashutosh Vaish,Gopal Misra
 
Counsel for Opposite Party :- Govt. Advocate,Piyush Shukla
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

List again.

Order Date :- 5.8.2013

Monika

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