Dinesh Kumar Gupta vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 4881 ALL

Citation : 2013 Latest Caselaw 4881 ALL
Judgement Date : 2 August, 2013

Allahabad High Court

Dinesh Kumar Gupta vs State Of U.P.& 4 Ors. on 2 August, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 42008 of 2013
 

 
Petitioner :- Dinesh Kumar Gupta
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- Sanjay Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Learned Standing Counsel represents all the respondents may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks.

List thereafter.

Order Date :- 2.8.2013

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