Lal Sahab & Others vs Union Of India Thru' G.M. & Others
2013 Latest Caselaw 4875 ALL

Citation : 2013 Latest Caselaw 4875 ALL
Judgement Date : 2 August, 2013

Allahabad High Court

Lal Sahab & Others vs Union Of India Thru' G.M. & Others on 2 August, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 18824 of 2010
 

 
Petitioner :- Lal Sahab & Others
 
Respondent :- Union Of India Thru' G.M. & Others
 
Counsel for Petitioner :- Yogesh Kumar Saxena
 
Counsel for Respondent :- Govind Saran,S.C.,S.K. Anwar,Saral Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

The case is passed over on the illness-slip of Sri S.K. Anwar, Advocate.

Order Date :- 2.8.2013

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