Citation : 2013 Latest Caselaw 4848 ALL
Judgement Date : 1 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- FIRST APPEAL DEFECTIVE No. - 52 of 2013 Appellant :- Pooja Srivastava Respondent :- Sanjay Srivastava Counsel for Appellant :- Radha Kant Singh,Sufiya Bano Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
As prayed by Miss Sufiya Bano, learned counsel for the appellant, list this case on 14.8.2013.
The case will be listed amongst the cases listed at the top of the cause list of the said date.
Order Date :- 1.8.2013
Priyanka
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!