Citation : 2013 Latest Caselaw 4843 ALL
Judgement Date : 1 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10265 of 2012 Applicant :- Jakir Opposite Party :- State Of. U.P. Counsel for Applicant :- K. Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
No one is present on behalf of the accused applicant to press this bail application.
Counter affidavit filed today by learned A.G.A. is taken on record.
Let rejoinder affidavit be filed within one week.
List this matter in the next cause list.
Order Date :- 1.8.2013
Monika
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!