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Golu vs State Of U.P.
2013 Latest Caselaw 4832 ALL

Citation : 2013 Latest Caselaw 4832 ALL
Judgement Date : 1 August, 2013

Allahabad High Court
Golu vs State Of U.P. on 1 August, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3396 of 2013
 

 
Appellant :- Golu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajeev Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

This case has wrongly been listed.

Office is directed to lay this appeal before the appropriate Bench as fresh, if possible tomorrow i.e. 2nd August, 2013.

Order Date :- 1.8.2013

Mustaqeem.

 

 

 
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